labour law, factory regulation, industrial compliance, Supreme Court India
0  11 Nov, 1998
Listen in mins | Read in 16:00 mins
EN
HI

M.R.F. Ltd. Vs. Inspector Kerala Govt. and Ors.

  Supreme Court Of India Civil Appeal /5585/1993
Link copied!

Case Background

Bench

Applied Acts & Sections

No Acts & Articles mentioned in this case

Reference cases

Description

Legal Notes

Add a Note....