real estate dispute, consumer law Supreme Court

0 01 Jul, 2013
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Mrs. Aparna A. Shah Vs. M/S. Sheth Developers Pvt. Ltd. & Anr.

Supreme Court Of India Criminal Appeal /813/2013

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Case Background

Appeal was filled in Supreme court against the final judgment and Order passed by the High Court of Bombay by a Criminal Writ Petition whereby the High Court partly allowed ... the petition filed By the appellant.

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