reservation law, equality rights, caste status, Supreme Court India
0  04 Jan, 1996
Listen in mins | Read in 40:00 mins
EN
HI

Mrs. Valsamma Paul Etc. Vs. Cochin University and Ors. Etc.

  Supreme Court Of India Civil Appeal /3163/1995
Link copied!

Case Background

Bench

Applied Acts & Sections

No Acts & Articles mentioned in this case

Hello! How can I help you? 😊
Disclaimer: We do not store your data.
Document Text Version

Reference cases

Description

Legal Notes

Add a Note....