nidhi company, depositor rights, financial dispute, company law
0  23 Sep, 2019
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M/S. Canara Nidhi Limited Vs. M. Shashikala and Others

  Supreme Court Of India Civil Appeal /7544/2019
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Case Background

This Appeal is filed in Supreme court of India under section 109 of CPC against the Judgement passed by the High Court of Karnataka at Banglore, by which the High ...

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