commercial dispute, cargo contract, international trade
0  16 Apr, 2010
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M/S. Dilawari Exporters Vs. M/S. Alitalia Cargo & Ors.

  Supreme Court Of India Civil Appeal /8699/2002
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Case Background

This is an appeal filed under Hon’ble Supreme Court of India under Section 23 of Consumer protection act 1986 against the judgement passed by the National Consumer Dispute Redressal Commission.

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