industrial relations, labour union, employment law
0  21 Mar, 2024
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M/S. Divgi Metal Wares Ltd. Vs. M/S. Divgi Metal Wares Employees Association & Anr.

  Supreme Court Of India Civil Appeal /2032/2011
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Case Background

The contention emerged between M/s. Divgi Metal Wares Ltd. and M/s. Divgi Metal Wares Employees Association concerning the employer's prerogative to reassign employees pursuant to the Certified Standing Orders, with ...

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