These appeals seek to challenge the common judgment and order dated 23.02.2010 passed by the Division Bench of the High Court of Judicature at Madras in A.S. Nos. 708 of ... 2008 and 946 of 2009 and W.P. No.23405 of 2009 whereby the High Court partly allowed A.S. No. 708 of 2008 confirming the decree for specific performance granted by the Principal District Court, Chengalpattu in O.S. No. 336 of 2008 and dismissed A.S. No. 946 of 2009 preferred by the appellants herein. By the same order, the High Court disposed of W.P. No.23405 of 2009 with certain directions. By a subsequent order dated 29.04.2010, the High Court dismissed there view Application No. 37 of 2010 in A.S. No. 708 of 2008and Review Application No. 47 of 2010 in W.P. No. 23405of 2009 preferred by the appellants herein.