Welcome back to Caseon!
Log in today and discover expertly curated legal audios and how our AI-powered, tailor-made responses can empower you to navigate the complexities of your case.
Stay ahead of the curve—don’t miss out on the insights that could transform your legal practice!
Does the two-Judge Bench decision of this Court in Raheja Development lay down the correct legal position It is to consider this question that in Larsen and Toubro a two-Judge
...Bench of this Court has referred the matter for consideration by the larger Bench