0  26 Sep, 2013
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M/S. Larsen & Toubro Limited & Anr. Vs. State of Karnataka & Anr.

  Supreme Court Of India Civil Appeal /8672 /2013
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Case Background

Does the two-Judge Bench decision of this Court in Raheja Development1 lay down the correct legal position? It is to consider this question that in Larsen and Toubro2 a two-Judge Bench of ...

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