industrial regulation, sugar industry, taxation law, statutory levy, government policy
0  07 Feb, 2020
Listen in 01:59 mins | Read in 9:00 mins
EN
HI

M/S. Oudh Sugar Mills Ltd. Vs. Union of India & Anr.

  Supreme Court Of India Civil Appeal /3890/2010
Link copied!

Case Background

Bench

Applied Acts & Sections

No Acts & Articles mentioned in this case

Reference cases

Description

Legal Notes

Add a Note....