1  25 Mar, 2022
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M/S Pahwa Plastics Pvt. Ltd. and Anr Vs. Dastak Ngo and Ors.

  Supreme Court Of India Civil Appeal /4795/2021
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Case Background

This appeal is filed in Supreme Court of India under section 22 of National Green Tribunal Act, 2010 against order passed by the Principal Bench of the National Green Tribunal ...

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