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M/S. P.L. Mullick & Co. Vs.Khaitan Consultants Ltd.

Calcutta High Court SAT 168 of 2005

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Case Background

Bench

Applied Acts & Sections

Section 40 – The Indian Partnership Act, 1932
Section 41 – The Indian Partnership Act, 1932
Section 42 – The Indian Partnership Act, 1932
Section 43 – The Indian Partnership Act, 1932
Section 44 – The Indian Partnership Act, 1932
Section 45 – The Indian Partnership Act, 1932
Section 46 – The Indian Partnership Act, 1932
Section 47 – The Indian Partnership Act, 1932
Section 48 – The Indian Partnership Act, 1932
Section 45 – The Indian Contract Act, 1872

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