0  02 Jul, 2019
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M/S Star Wire (India) Vidyut Pvt. Ltd. & Anr. Vs. Haryana Electricity Regulatory Commission

  Supreme Court Of India Civil Appeal /5139/2019
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Case Background

This appeal contests the judgment and order rendered by the High Court of Punjab and Haryana at Chandigarh, wherein the appellants disputed the fourth amendment to the Haryana Electricity Regulatory ...

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