0  16 Aug, 2013
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M/S V.K.M. Kattha Industries Pvt. Ltd. Vs. State of Haryana & Ors.

  Supreme Court Of India Civil Appeal /6792/2013
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Case Background

This appeal is directed against the judgment and order dated 08.07.2008 passed by the High Court of Punjab & Haryana at Chandigarh in CWP No. 13208 of 2007 whereby the High Court dismissed ...

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