0  12 Nov, 1975
Listen in mins | Read in 4:00 mins
EN
HI

Munir Sayed Ibna Hussain Vs. The State of Maharashtra & Anr.

  Supreme Court Of India Criminal Appeal /191/1971
Link copied!

Case Background

Bench

Applied Acts & Sections

No Acts & Articles mentioned in this case

Reference cases

Legal Notes

Add a Note....