0  08 Dec, 2014
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Narinder S. Chadha & Ors. Vs. Municipal Corporation of Greater Mumbai & Ors.

  Supreme Court Of India Civil Appeal /10836/2014
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Case Background

☐It involves legal challenges to circulars issued by municipal corporations in Mumbai, Chennai, and Ahmedabad regarding the implementation of the Cigarettes and Other Tobacco Products Act, 2003 (Cigarettes Act) and ...

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