The case concerns a contractual dispute between the National Highway Authority of India NHAI and Transstroy India Limited regarding an Engineering Procurement and Construction EPC agreement for a Tamil Nadu ... highway project where NHAI's termination of the contract due to purported breaches prompted Transstroy to pursue arbitration and subsequent rejection of NHAI's counterclaim by both the Arbitral Tribunal and the Delhi High Court led to the Supreme Court's review of the counterclaim's maintainability

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