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National Institute of Medical Science UniversityRajasthan & Anr. Vs. State of Rajasthan & Ors.

  Supreme Court Of India Special Leave To Petition Civil/38040-38041/2012
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☐ In a ruling, the Rajasthan High Court mandated measures to facilitate water flow in the Ramgarh Dam catchment area and associated rivers, following a public interest litigation that underscored ...

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