arbitration law, commercial dispute, power sector, Supreme Court
0  28 Feb, 1997
Listen in mins | Read in 1:00 mins
EN
HI

National Thermal Power Corporation Ltd. Vs. Siemens Atkeingesellschaft

  Supreme Court Of India Civil Appeal /1953/2006
Link copied!

Case Background

Bench

Applied Acts & Sections

No Acts & Articles mentioned in this case

Hello! How can I help you? 😊
Disclaimer: We do not store your data.
Document Text Version

Reference cases

Description

Legal Notes

Add a Note....