cooperative bank, service dispute, banking
0  25 Feb, 2022
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Nkgsb Cooperative Bank Limited Vs. Subir Chakravarty & Ors.

  Supreme Court Of India Civil Appeal /1637/2022
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Case Background

Explanation of the SARFAESI Act and the amendment introducing Section 14(1A). The conflicting decisions of various High Courts regarding the interpretation of "any officer subordinate" to the DM/CMM.

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