0 24 Mar, 2025
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N.P. Saseendran Vs. N.P. Ponnamma & Ors.

Supreme Court Of India Civil Appeal /4312/2025

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Case Background

Bench

Applied Acts & Sections

Section 25 – The Indian Succession Act, 1925
Section 6 – The Transfer of Property Act, 1882
Section 123 – The Transfer of Property Act, 1882
Section 17 – The Registration Act, 1908

Reference cases

Legal Notes

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