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2  18 Jul, 2023
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P. Yuvaprakash Vs. State Rep. By Inspector of Police

  Supreme Court Of India Criminal Appeal /1898/2023
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Case Background

The present appeal is filed against the sentence imposed by the Madras High Court, rejecting his pleased by common final order dated 14.12.2016.

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Applied Acts & Sections
  • Section 94 – The Juvenile Justice (Care and Protection of Children) Act, 2015

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Legal Notes

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