Perumal vs Janaki, Supreme Court case, Indian judgment
0  20 Jan, 2014
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Perumal Vs. Janaki

  Supreme Court Of India Criminal Appeal /169/2014
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Case Background

Aggrieved by the ruling issued by the High Court of Madras, the unsuccessful petitioner has initiated the present appeal. A private complaint petition filed under section 200 of the Code ...

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