contract law, commercial dispute, manufacturing
0  06 May, 1991
Listen in mins | Read in 7:00 mins
EN
HI

Poddar Steel Corporation Vs. Ganesh Engineering Works and Others

  Supreme Court Of India Civil Appeal /2272/1991
Link copied!

Case Background

Bench

Applied Acts & Sections

No Acts & Articles mentioned in this case

Hello! How can I help you? 😊
Disclaimer: We do not store your data.
Document Text Version

Reference cases

Description

Legal Notes

Add a Note....