university administration, service law, statutory interpretation, judicial review, education law
0  29 Jan, 2021
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Pooran Chand Vs. Chancellor & Ors.

  Supreme Court Of India Civil Appeal /268/2021
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Case Background

On 15.03.2005, King George Medical University announced vacancies for teaching roles, leading to Pooran Chand's application for Assistant Professor and Jitendra Kumar Rao's for Lecturer, both of whom received endorsements ...

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