P.R. Shah, Shares and Stock Broker private Ltd. Vs. M/s. B.H.H. Securities private Ltd. and Ors. Case Summary You Can Listen To on Caseon

0 14 Oct, 2011
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P.R. Shah, Shares and Stock Broker private Ltd. Vs. M/s. B.H.H. Securities private Ltd. and Ors.

Supreme Court Of India Civil Appeal/9238/2003

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Case Background

This case revolve around the Arbitration and Conciliation. This case was firstly appeared in front of the Bombay High Court and Arbitral Tribunal and the final verdict given by the ...

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