In Sessions Case, by judgment and order dated, Additional Sessions Judge, Nasik convicted Prakash Dhawal Khairnar Patil (A-1) and Sandeep @ Babloo Prakash Khairnar Patil (A-2) for the offence punishable under Sections ... 302, 120-B, 201, 397 read with Section 34 of the Indian Penal Code and under Section 25(1)(b)(a) of the Arms Act read with Section 120-B of Indian Penal Code.