The case initiated with Priya filing an FIR against Prashant Bharti for intoxication and sexual misconduct at the Police Station Lodhi Colony New Delhi Following the initial police actions the ... legal proceedings advanced to the High Court of Delhi where further allegations led to the inclusion of additional charges Despite the serious accusations inconsistencies in the case led to Prashant Bharti being granted bail by the Additional Sessions Judge Delhi Subsequent appeals and the examination of evidence resulted in the High Court upholding the decision to grant bail emphasizing the critical role of consistent and reliable evidence in the judicial process The supreme court quashed the orders

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