0  21 Oct, 2021
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Prem Shankar Prasad Vs. The State of Bihar & Anr.

  Supreme Court Of India Criminal Appeal /1209/2021
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Case Background

The case involves an appeal against the judgment and order dated 14.08.2019 of the High Court of Judicature at Patna. The High Court had granted anticipatory bail to respondent No.2, ...

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