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All the above appeals have been preferred against the
common judgment and order dated 8.10.2007 passed by the High
Court of Punjab & Haryana at Chandigarh in Criminal Appeal Nos.
864-DB of 2005,
...2062-SB of 2005, 2073-SB of 2005, 2074-SB of
2005, 2075-SB of 2005 and order dated 16.10.2007 in Crl. R.P. No.
323 of 2006.
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