port concession, tariff dispute, port trust, infrastructure contract, maritime law
0  28 Jul, 2021
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Psa Sical Terminals Pvt. Ltd. Vs. The Board of Trustees of V.O. Chidambranar Port Trust Tuticorin and Others

  Supreme Court Of India Civil Appeal /3699/2018
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Case Background

The appellant challenges the Madras High Court's judgment dated November 1, 2017, which upheld the respondent's appeal under Section 37(1)(c) of the Arbitration and Conciliation Act, 1996, thereby annulling the ...

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