0  18 Aug, 2006
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Pulicherla Nagaraju @Nagaraja Reddy Vs. State of andhra Pradesh

  Supreme Court Of India Criminal Appeal /945/2004
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Case Background

Civil Appeal has been filed against the judgement and order of the single learned judge of the Allahbad High Court in Trade Tax of m/s. Sonebhadra Fuels, Ravinagar, v.s Commissior, ...

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