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Whether a degree in Electrical Engineering/Electrical and Electronics
Engineering is technically a higher qualification than a diploma in that discipline and,
whether degree holders are eligible for appointment to the post of
...Junior Engineer
(Electrical) under the relevant recruitment rules, is the issue that falls for decision in
these appeals arising out of a common judgment of the Himachal Pradesh High
Court1. As is evident, this issue is not novel and has an almost endemic tendency
requiring judicial attention, albeit in myriad and diverse contexts.
Bench
Applied Acts & Sections
No Acts & Articles mentioned in this case
Source & Integrity Notice
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Legal Notes
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