0  29 Apr, 1987
Listen in mins | Read in 57:00 mins
EN
HI

Pushpadevi M. Jatia Vs. M.L. Wadhavan, Addl. Secretary Government of India & Ors.

  Supreme Court Of India Writ Petition Civil /363/1986
Link copied!

Case Background

Bench

Applied Acts & Sections

No Acts & Articles mentioned in this case

Reference cases

Legal Notes

Add a Note....