0  11 Jul, 2022
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R. M. Sundaram @ Meenakshisundaram Vs. Sri Kayarohanasamy and Neelayadhakshi Amman Temple (Through Its Executive officer) Nagapattinam, Tamil Nadu

  Supreme Court Of India Civil Appeal /3964/2009
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Case Background

The appellant's suit was dismissed by the trial court in due to its non-maintenance and unaction by her adoptive father Muthuthandapani Chittiar and her second appeal was dismissed in

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