0  07 Aug, 2009
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R. Venkatakrishnan Vs. Central Bureau of Investigation

  Supreme Court Of India Criminal Appeal /76/2004
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Case Background

The case revolves around allegations of a larger conspiracy involving R. Venkatakrishnan and others, who were accused of showing unlawful favors to Harshad Mehta, a well-known stockbroker. The Central Bureau ...

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