Rai Brij Raj Krishna and Another Vs. S. K. Shaw and Brothers. Case Summary You Can Listen To on Caseon

0 02 Feb, 1951
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Rai Brij Raj Krishna and Another Vs. S. K. Shaw and Brothers.

Supreme Court Of India Original Suit/68/1948

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This is an appeal from a judgment and decree of the High Court of Judicature at Patna reversing the appellate decree of a Subordinate Judge in a suit instituted by ... the respondents.

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