0  01 Apr, 2024
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Raja Ilyas Makroo Vs. Union territory of Jammu and Kashmir through Principal Secretary to Govt.

  Jammu & Kashmir High Court WP(Crl) No. 82/2023
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Case Background

The respondent No. 2 – District Magistrate, Anantnag came to be approached by the Sr. Superintendent of Police (SSP), Anantnag with a letter No.CS/71/2022/10538-542 dated27.06.2022 bearing a dossier against the ...

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