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Rajrani Vs. Nikhil Minor Through Subhash Chander As Next Friend And Others

Punjab & Haryana High Court CR-1062-2022

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Case Background

Bench

Applied Acts & Sections

Section 115 – The Code of Civil Procedure, 1908
Section 151 – The Code of Civil Procedure, 1908
Section 153 – The Code of Civil Procedure, 1908
Article 226 – The Constitution of India 1950
Article 227 – The Constitution of India 1950

Reference cases

Shalini Shyam Shetty and Another Vs. Rajendra Shankar Patil

mins | 0 | 23 Jul, 2010

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