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Feeling aggrieved and dissatisfied with the impugned judgmentand order dated 05.09.2019 passed by the High Court of Judicature forRajasthan, Bench at Jaipur in D.B. Special Appeal Writ No. 560/2019, aswell
...as the order dated 05.12.2019 passed in D.B. Review Petition (Writ)No. 250/2019, by which the Division Bench of the High Court hasdismissed the said appeal and has confirmed the judgment and orderpassed by the learned Single Judge dated 23.01.2019 by which thelearned Single Judge allowed.
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