service law, government employment, administrative dispute, Supreme Court
0  21 Feb, 2001
Listen in mins | Read in 10:00 mins
EN
HI

Ram Sahan Rai Vs. Sachiv Samanaya Prabandhak and Anr.

  Supreme Court Of India Civil Appeal / 3162/1997
Link copied!

Case Background

Bench

Applied Acts & Sections

No Acts & Articles mentioned in this case

Reference cases

Legal Notes

Add a Note....