criminal appeal, sentencing, evidence, proportionality, criminal justice
0  25 Feb, 2021
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Ram Vijay Singh Vs. State of Uttar Pradesh Criminal Appeal No. 175 of 2021 February 25, 2021

  Supreme Court Of India Criminal Appeal /175/2021
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Case Background

The present appeal has been preferred against the order dated 22.4.2020 passed by the High Court of Judicature at Allahabad. Vide the said order, the appeal filed by the appellant against his conviction ...

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