0  27 Apr, 2009
Listen in 2:00 mins | Read in 102:00 mins
EN
HI

Rameshbhai Chandubhai Rathod Vs. State of Gujarat

  Supreme Court Of India Criminal Appeal /575/2007
Link copied!

Case Background

the trial court convicted the appellant and sentenced him to death on the same day, violating Section 235(2) of the CrPC.

Bench

Applied Acts & Sections

No Acts & Articles mentioned in this case

Reference cases

Legal Notes

Add a Note....