succession dispute, inheritance law, property partition, civil law
0  14 Nov, 2019
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Rameshchandra Daulal Soni & Anr. Vs. Devichand Hiralal Gandhi (Dead) Thr. Lrs. Smt. Gulabbai Devichand Gandhi & Ors.

  Supreme Court Of India Civil Appeal /9834/2016
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Case Background

The appeals, originating from separate orders, involve similar legal issues related to a previous Regular Civil Suit where the appellants acted as defendants, thus requiring their consolidated hearing and adjudication ...

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