0  11 Dec, 2019
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Ramji Singh & Ors. Vs. The State of Uttar Pradesh

  Supreme Court Of India Criminal Appeal /1397/2014
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Case Background

Babu Ram PW lodged a written complaint Exh P withthe Police Station Churkhi to the effect that he had beeninformed by his nephew Sarman Singh deceased that when heSarman Singh ...

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