0  11 Nov, 2024
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Ranveer Singh Vs. State Of Chhattisgarh Through- Its Secretary

  Chhattisgarh High Court WPS No. 4200 of 2024
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Case Background

The petitioners have filed this petition questioning the Rule a b of M P Rajya Van Vikas Nigam Limited Employees Service Regulation hereinafter referred to as the Regulation They are ...

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