Rattan Lal Sharma Vs. Managing Committee, Dr. Hari Ram (Co-Education)Higher Secondary School and Ors. Case Summary You Can Listen To on Caseon

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education law, service dispute, school employment

0 14 May, 1993
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Rattan Lal Sharma Vs. Managing Committee, Dr. Hari Ram (Co-Education)Higher Secondary School and Ors.

Supreme Court Of India Civil Appeal /2860/1993

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