tender law, government contract, judicial review, Supreme Court
0  09 Dec, 1998
Listen in mins | Read in 21:00 mins
EN
HI

Raunaq International Ltd. Vs. I.V.R. Construction Ltd. and Ors .

  Supreme Court Of India Civil Appeal /4892/1998
Link copied!

Case Background

Bench

Applied Acts & Sections

No Acts & Articles mentioned in this case

Reference cases

Description

Legal Notes

Add a Note....