environmental law, PIL, hazardous waste

0 05 Jan, 2005
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Research Foundation For Science Technology and Natural Resources Policy Vs. Union of India and Anr.

Supreme Court Of India Writ Petition Civil /657/1995

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NHRC is the high powered statutory body to act as an instrument for the protection and promotion of human rights. It has been set up under provisions of protection of ... human rights act 1993.

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