0 02 Mar, 1984
Listen in mins | Read in 22:00 mins

EN

HI

Rohtas Industries Ltd. & Anr. Etc. Vs. The Chairman Bihar State Electricity Board and Others

Supreme Court Of India Civil Appeal /2855-56/1982

Link copied!

Case Background

Bench

Applied Acts & Sections

No Acts & Articles mentioned in this case

Reference cases

Legal Notes

Add a Note....