0  27 Aug, 2015
Listen in mins | Read in 49:00 mins
EN
HI

S. PANNEER SELVAM & ORS. Vs. GOVERNMENT OF TAMIL NADU & ORS.

  Supreme Court Of India Civil Appeal /6631-6632/2015
Link copied!

Case Background

The case is about how the seniority is determined for engineers. Especially regarding reservation rules for SC/ST candidates.

Bench

Applied Acts & Sections

No Acts & Articles mentioned in this case

Reference cases

Legal Notes

Add a Note....